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# How To:  Add Cases To Workspace

### Adding Cases

**Welcome To Mercury - The Surest Way to Case Alerts!**

To get started visit [www.mercury.lawyer](https://www.mercury.lawyer/) and login to your account by following the steps shown below:

![](https://storage.crisp.chat/users/helpdesk/website/cba7b8d35eeda000/screen_01_g86wue.png)

Click on the **"Login"** button in the top right corner.

![](https://storage.crisp.chat/users/helpdesk/website/cba7b8d35eeda000/screen_02_7c8z43.png)

Now, enter your registered Email Address and Password. Then, click the **Login** button. This email has been sent to your email address registered with us.

![](https://storage.crisp.chat/users/helpdesk/website/cba7b8d35eeda000/screen_03_1c232n5.png)

Once you've signed in successfully, you will be redirected to the mercury workspace area. Click the **"(+) Plus"** Icon or **"Add New Case"** button at the bottom left, This will open up a popup for adding cases.

![](https://storage.crisp.chat/users/helpdesk/website/cba7b8d35eeda000/screen_04_sbjfzo.png)

On the **"Add A New Case"** popup, Select the **Hearing Court, Case Type,** then enter your **Case Number, Case Type** and click on the **"Submit"** button.

![](https://storage.crisp.chat/users/helpdesk/website/cba7b8d35eeda000/screen_05_1apl7c4.png)

On the next screen **"Confirmation Popup"** will appear with the case information on the basis of details entered by you. After checking the case information click on the **"Add Case"** button for adding the case to your workspace or else you can click on the **"Go Back"** button if you do not wish to add the case.

![](https://storage.crisp.chat/users/helpdesk/website/cba7b8d35eeda000/screen_03_1mtdxgf.png)

And that’s it! Once a case is added you will be notified about any changes in its status, hearing date or the availability of new orders by email and by push notification.

If you need any assistance, please do not hesitate to contact us at any time!