Q: How To: Smart Copy

Copy Judgment Extracts with Precise References When a judgment is opened in the results pane of the search interface, you can see the full screen icon <img src="https://storage.crisp.chat/users/helpdesk/website/8192fee3-0870-42b7-b06d-f3df8fd5cb2f/ca921996-63d1-4755-a7cb-44a76b38ae35.jpg" alt="" /> at the top right. Simply click on the full screen icon and the judgment opens in the full page. <img src="https://storage.crisp.chat/users/helpdesk/website/8192fee3-0870-42b7-b06d-f3df8fd5cb2f/6051b016-c8c7-42ff-9b5d-73baa2008a66.png" alt="" /> Next, select the judgment you want to read and double click on the full screen icon to see the judgment on full screen. Now select the paragraph you wish to copy. As you scroll down the In the full page view, simply look for the paragraph icon <img src="https://storage.crisp.chat/users/helpdesk/website/8192fee3-0870-42b7-b06d-f3df8fd5cb2f/46813f5d-d2ed-4c37-bab1-c9311e04cc75.gif" alt="" /> on the left side of the page. Click on the paragraph icon that you intend to copy. <img src="https://storage.crisp.chat/users/helpdesk/website/8192fee3-0870-42b7-b06d-f3df8fd5cb2f/dba4bce2-9eb3-4ad3-b681-e5a8040a0c9a.png" alt="" /> Once you have selected the paragraph, next press “SMART COPY” <img src="https://storage.crisp.chat/users/helpdesk/website/8192fee3-0870-42b7-b06d-f3df8fd5cb2f/f03925f7-4414-49cf-b7cb-bc96ed462af0.png" alt="" /> icon at the top right. <img src="https://storage.crisp.chat/users/helpdesk/website/8192fee3-0870-42b7-b06d-f3df8fd5cb2f/8ae1f3eb-b3d2-4196-9c79-56ee4d82b825.png" alt="" /> As soon as you have clicked the

Question 1

How To: Login through IP Access

Accepted Answer

Open URL - www.scconline.com and click on Login as shown in image 1.

Click on IP Login tab & enter your registered Login id as shown in Image 2.

Note - The IP Login Tab is visible on connections which are registered for IP Login. If you are unable to see this, please ensure you are connected to the correct network. Still having problems? Write to support@scconline.com with the IP address shown in the footer of the page.

For first-time login, users will be required to register themselves as shown in image 3.

Question 2

How To: Use The Case Compilation Feature

Accepted Answer

CASE COMPILATION

Case compilation lets you organize your research and convert it into one consolidated document. This document contains an automatically generated index and allows you to make your own notes directly on the SCC Online platform and download a PDF of your completed compilation.

Begin by conducting research as you would normally and then add documents to your MySCCOnline folder.

Please refer to the image below or Click Here to learn more about adding documents to MySCCOnline Folders.

Once you are satisfied with your selection of documents and are ready to create a compilation, start by opening the MySCCOnline menu from the top menu and clicking the View button under the My Folders tab.

With your folder open, select documents in the second column using the checkbox adjacent to them and then click on the action button at the top of the second column to create the Case Compilation. In the resulting popup, you can name your case compilation, reorder your selected documents as well as remove any documents you may want to exclude. You can also choose the page size for your case compilation on this pop-up with options to pick between A4 and Legal size paper. Once done, clic

Question 3

How To: Login to your Account

Accepted Answer

Open URL - www.scconline.com and click on Login as shown in image 1.

Enter your Registered Login ID (email ID or mobile number) and password as shown in image 2.

And that’s it! You can successfully login to our website, and will be redirected to the dashboard. Continue your legal research with SCC Online Web Edition!

Question 4

How To: Use the "Case Reference" Feature

Accepted Answer

Find all the cases/articles/secondary material which cite a particular case as precedent or as a reference in just one click.

Use of ‘Case Reference’ : Case reference makes it simple to look for judgments related to our judgment of interest with just one click.

Lets begin by recovering the judgment by using the "Find by Citation" method and searching for the case mentioned below:

‘‘Kesavananda Bharati V. State of Kerala”, - (1973) 4 SCC 225

Once the judgment is open in the third column, click on Case Reference icon (image shown below).

All the judgments, digest notes and articles that cite this case will be listed in the second column of the search result window (image shown below).

Question 5

How To: Smart Copy

Accepted Answer

Copy Judgment Extracts with Precise References

When a judgment is opened in the results pane of the search interface, you can see the full screen icon at the top right. Simply click on the full screen icon and the judgment opens in the full page.

Next, select the judgment you want to read and double click on the full screen icon to see the judgment on full screen. Now select the paragraph you wish to copy.

As you scroll down the In the full page view, simply look for the paragraph icon on the left side of the page. Click on the paragraph icon that you intend to copy.

Once you have selected the paragraph, next press “SMART COPY” icon at the top right.

As soon as you have clicked the

Question 6

How To:
Use the "OR" Boolean Operator

Accepted Answer

**Use of the "OR" Boolean operator:
**In this example we look at how we can search for synonyms or words with similar meanings. The term searched for in this case is
“Culpable Homicide” OR Murder

We begin by going to the regular word search page and entering the above search term. It is also a must that in the radio buttons adjoining the search box, the 'Boolean' option must be selected for this to work.
The result screen now displays the results where either "Culpable Homicide" or "Murder" or both are occurring.

In the results screen documents with just the term murder will also be displayed. By using the OR Boolean operator the user can ensure that no relevant documents are missed.

Frequently Read Articles

Browse All Categories